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Gauhati High Court

Page No.# 1/2 vs M/S G. L. Agarwalla on 5 January, 2026

                                                                        Page No.# 1/20
                                                                               2021:GAU-AS:5252
GAHC010162322024




                                                                  undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : I.A.(Civil)/8/2025

            NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
            HAVING ITS HEAD OFFICE AT NBCC BHAWAN, LODHI ROAD, NEW DELHI
            110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA ROAD,
            BELTOLA, GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE
            DIRECTOR ENGG, N.E.R. SRI ANIL KUMAR GUPTA



            VERSUS

            M/S G. L. AGARWALLA
            A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI, G.S.
            ROAD, GUWAHATI 78102

            2:GHISALAL AGARWALLA
             (SINCE DEAD)
             PROPRIETOR
             M/S G.L. AGARWALLA
             ULUBARI
             G.S. ROAD
             GUWAHATI 78102

            3:K.D. LAHKAR
             SOLE ARBITRATOR
             JONALI
             ZOO ROAD
             GUWAHATI 78102

Advocate for the Petitioner   : MR.A THAKUR, MS.J R THAKUR

Advocate for the Respondent : ,
                                                       Page No.# 2/20
                                                               2021:GAU-AS:5252




Linked Case : I.A.(Civil)/44/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA
 (SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
 ULUBARI
 G.S. ROAD
 GUWAHATI 78102

3:K. .D. LAHKAR

SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA



Linked Case : I.A.(Civil)/4016/2024

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
                                                             Page No.# 3/20
                                                                   2021:GAU-AS:5252
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS

M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA

PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102

3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS



Linked Case : I.A.(Civil)/4018/2024

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS
                                                             Page No.# 4/20
                                                                   2021:GAU-AS:5252
M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA

PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102

3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS



Linked Case : I.A.(Civil)/2609/2024

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANY
ACT 1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR


VERSUS

M/S G.L. AGARWALLA AND 2 ORS
- A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
 G.S. ROAD
 GUWAHATI 78102

2:GHISALAL AGARWALLA (SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
 ULUBARI
                                                             Page No.# 5/20
                                                                   2021:GAU-AS:5252
G.S. ROAD
GUWAHATI 78102

3:K.D. LAHKAR

SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS



Linked Case : I.A.(Civil)/7/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS

M/S G. L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA
 (SINCE DEAD)
PROPRIETOR
 M/S G.L. AGARWALLA
 ULUBARI
 G.S. ROAD
 GUWAHATI 78102

3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
                                                              Page No.# 6/20
                                                                      2021:GAU-AS:5252
Advocate for : MR.A THAKUR
Advocate for : MR G CHOUDHURY (R-1) appearing for M/S G. L. AGARWALLA



Linked Case : I.A.(Civil)/43/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102 (SINCE DEAD)


------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA



Linked Case : I.A.(Civil)/5/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS
                                                       Page No.# 7/20
                                                             2021:GAU-AS:5252


M/S G. L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA
 (SINCE DEAD)
PROPRIETOR
 M/S G.L. AGARWALLA
 ULUBARI
 G.S. ROAD
 GUWAHATI 78102

3:K.D. LAHKAR
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G. L. AGARWALLA



Linked Case : I.A.(Civil)/4/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS

ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM
                                                              Page No.# 8/20
                                                                      2021:GAU-AS:5252
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF LATE G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA



Linked Case : I.A.(Civil)/35/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102


------------
Advocate for : MR. A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA



Linked Case : Arb.A./9/2015

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA
                                                             Page No.# 9/20
                                                                   2021:GAU-AS:5252


VERSUS

M/S G.L. AGARWALLA and 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA

PROPRIETOR M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 78102

3:K.D. LAHKAR

SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA and 2 ORS



Linked Case : I.A.(Civil)/36/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
                                                             Page No.# 10/20
                                                                      2021:GAU-AS:5252
ASSAM


------------
Advocate for : MS.J R THAKUR
Advocate for : MR G CHOUDHURY appearing for ON THE DEATH OF LATE G.L.
AGARWALLA HIS LEGAL HEIR SRI SAMEER AGARWALLA



Linked Case : I.A.(Civil)/2667/2024

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS

ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM


------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA



Linked Case : I.A.(Civil)/34/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
                                                      Page No.# 11/20
                                                             2021:GAU-AS:5252
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA
 (SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
 ULUBARI
 G.S. ROAD
 GUWAHATI 78102

3:K. .D. LAHKAR

SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA



Linked Case : I.A.(Civil)/2668/2024

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS

M/S G.L. AGARWALLA
                                                             Page No.# 12/20
                                                                    2021:GAU-AS:5252
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 781007
(SINCE DEAD)


------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA



Linked Case : I.A.(Civil)/33/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD. NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG.
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

M/S G.L. AGARWALLA AND 2 ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA
 (SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
 ULUBARI
 G.S. ROAD
 GUWAHATI 78102

3:K. .D. LAHKAR

SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MS.J R THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA AND 2 ORS
                                                             Page No.# 13/20
                                                                      2021:GAU-AS:5252




Linked Case : I.A.(Civil)/402/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONR OF ITS REGIONAL OFFICES AT BAISHTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS

ON THE DEATH OF M/S G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 781007 (SINCE DEAD)


------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA



Linked Case : I.A.(Civil)/2486/2025

NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR
                                                         Page No.# 14/20
                                                                2021:GAU-AS:5252


VERSUS

MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007

2:K.D. LAHKAR
SOLE ARBITRATOR
 JONALI
 ZOO ROAD
 GUWAHATI 781024
 ------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS



Linked Case : I.A.(Civil)/2485/2025

NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR


VERSUS

MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
                                                         Page No.# 15/20
                                                                2021:GAU-AS:5252
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007

2:K.D. LAHKAR
SOLE ARBITRATOR
 JONALI
 ZOO ROAD
 GUWAHATI 781024
 ------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS



Linked Case : I.A.(Civil)/45/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA
 (SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
 ULUBARI
 G.S. ROAD
 GUWAHATI 78102

3:K. .D. LAHKAR
                                                            Page No.# 16/20
                                                                   2021:GAU-AS:5252
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA



Linked Case : I.A.(Civil)/46/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

ON THE DEATH OF LATE G.L. AGARWALLA HIS LEGAL HEIR SRI SAMEER
AGARWALLA
G.L. PUBLICATIONS COMPLEX
G.S. ROAD
ULUBARI
GUWAHATI-781007
ASSAM


------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF LATE G.L. AGARWALLA HIS
LEGAL HEIR SRI SAMEER AGARWALLA



Linked Case : I.A.(Civil)/6/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISHTHA
                                                              Page No.# 17/20
                                                                      2021:GAU-AS:5252
ROAD
BELTOLA
GUWAHATI 781024 REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R. SRI ANIL KUMAR GUPTA


VERSUS

ON THE DEATH OF M/S G. L. AGARWALL HIS LEGAL HEIR SRI SAMEER
AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102 (SINCE DEAD)


------------
Advocate for : MR.A THAKUR
Advocate for : appearing for ON THE DEATH OF M/S G. L. AGARWALL HIS
LEGAL HEIR SRI SAMEER AGARWALLA



Linked Case : I.A.(Civil)/2483/2025

NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR


VERSUS

MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102
REPRESENTED BY SRI GHISALAL AGARWALLA
PROPRIETOR
M/S G.L. AGARWALLA
                                                         Page No.# 18/20
                                                                2021:GAU-AS:5252
ULUBARI
G.S. ROAD
GUWAHATI 781007

2:K.D. LAHKAR
SOLE ARBITRATOR
 JONALI
 ZOO ROAD
 GUWAHATI 781024
 ------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS



Linked Case : I.A.(Civil)/2482/2025

NBCC INDIA LIMITED
A COMPANY INCORPORATED UNER THE PROVISION OF THE COMPANY
ACT
1956
HAVING ITS HEAD OFFICE AT NBCC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ITS ZONAL OFFICE AT NBCC HOUSE
6TH FLOOR
HOUSEFED COMPLEX
WEST END BLOCK
DISPUR
GUWAHATI 781006 REPRESENTED BY ITS CHAIRMAN CUM MANAGING
DIRECTOR


VERSUS

MS G L AGARWALLA AND ORS
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

REPRESENTED BY SRI GHISALAL AGARWALLA

PROPRIETOR
M/S G.L. AGARWALLA
ULUBARI
G.S. ROAD
GUWAHATI 781007

2:K.D. LAHKAR
                                                         Page No.# 19/20
                                                                2021:GAU-AS:5252
SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR. A THAKUR
Advocate for : appearing for MS G L AGARWALLA AND ORS



Linked Case : I.A.(Civil)/47/2025

NATIONAL BUILDING CONSTRUCTION CORPORATION LTD NBCC
HAVING ITS HEAD OFFICE AT NBC BHAWAN
LODHI ROAD
NEW DELHI 110009 AND ONE OF ITS REGIONAL OFFICES AT BASISTHA
ROAD
BELTOLA
GUWAHATI 781024
REPRESENTED BY ITS EXECUTIVE DIRECTOR ENGG
N.E.R.
SRI ANIL KUMAR GUPTA


VERSUS

M/S G.L. AGARWALLA
A PROPRIETORIAL FIRM WITH ITS REGISTERED OFFICE AT ULUBARI
G.S. ROAD
GUWAHATI 78102

2:GHISALAL AGARWALLA
 (SINCE DEAD)
PROPRIETOR M/S G.L. AGARWALLA
 ULUBARI
 G.S. ROAD
 GUWAHATI 78102

3:K. .D. LAHKAR

SOLE ARBITRATOR
JONALI
ZOO ROAD
GUWAHATI 781024
------------
Advocate for : MR.A THAKUR
Advocate for : appearing for M/S G.L. AGARWALLA
                                                                          Page No.# 20/20
                                                                                 2021:GAU-AS:5252




                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                         ORDER

Date : 05.01.2026

1. Heard Mr. T. Thakuria, the learned counsel for the applicants, who prays for an adjournment on the ground that the conducting counsel for the applicants, Mr. A. Thakur is indisposed.

2. He submits that he has informed the learned counsel for the respondent regarding his prayer for adjournment, who has no objection to his prayer.

3. Hence, the prayer is allowed.

4. Let this matter be listed on 06.02.2026.

JUDGE Comparing Assistant