Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 8]

Himachal Pradesh High Court

Pushpa Devi And Others vs . H.P. University on 10 August, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Pushpa Devi and others Vs. H.P. University .

CWP No. 4299 of 2019 10.8.2022 Present: Mr.Ankush Dass Sood, Senior Advocate, alongwith Mr.Gaurav Chaudhary, Advocate, for the petitioners.

Mr.Surinder Verma, Advocate, for the respondent.

As prayed, list on 16th August, 2022. r (Vivek Singh Thakur), Judge.

10th August, 2022 (Keshav) ::: Downloaded on - 10/08/2022 20:02:36 :::CIS .

::: Downloaded on - 10/08/2022 20:02:36 :::CIS