Himachal Pradesh High Court
Pushpa Devi And Others vs . H.P. University on 10 August, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Pushpa Devi and others Vs. H.P. University .
CWP No. 4299 of 2019 10.8.2022 Present: Mr.Ankush Dass Sood, Senior Advocate, alongwith Mr.Gaurav Chaudhary, Advocate, for the petitioners.
Mr.Surinder Verma, Advocate, for the respondent.
As prayed, list on 16th August, 2022. r (Vivek Singh Thakur), Judge.
10th August, 2022 (Keshav) ::: Downloaded on - 10/08/2022 20:02:36 :::CIS .
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