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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)No lifting machinery and no chain, ring, hook, shackle, swivel or pulley block shall be used in hoisting or lowering unless it has been tested and examined by a competent person in the manner set out in Schedule IV and a certificate of such test and examination in the form approved by the Inspector obtained.