Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Entire Act]

State of Uttar Pradesh - Section

Section 9 in The U.P. General Clauses Act, 1904

9. Commencement and termination of time. -

In any [Uttar Pradesh] [Substituted by the A.O.1950.] Act, it shall be sufficient for the purpose of excluding the first in a series of days or any other period of time, to use the word "from" and for the purpose of including the last in a series of days or any other period of time, to use the word "to".