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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(2) in The M.P. State Dental Council Rules, 1969

(2)No member shall, save with the permission of the President, speak for more than five minutes:Provided that the mover of a motion when moving the same, may speak for ten minutes.