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Delhi High Court - Orders

Policybazaar Insurance Web Aggregator ... vs Coverfox Insurance Broking Pvt. Ltd. & ... on 4 March, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~22, 23
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 259/2019, I.A. 11315-11317/2019, I.A. 11953/2019,
                                                I.A. 17426-17428/2019
                                                POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
                                                                                            ..... Plaintiffs
                                                            Through: Mr. Aditya Maheshwari, Advocate.

                                                                                      versus

                                                COVERFOX INSURANCE BROKING PVT. LTD. & ORS.
                                                                                             ..... Defendants
                                                             Through: Mr. Neel Mason, Mr. Vihan Dang,
                                                                      Mr. Ujjwal Bhargava and Ms. Pragya
                                                                      Jain, Advocates for D-3.
                                                                      Ms. Aarti Aggarwal, Advocate for D-
                                                                      1.
                                                                      Mr. Sauhard Alung, Advocate for D-
                                                                      2.

                                    +           CS(COMM) 260/2019, I.A. 11318-11320/2019, I.A. 11955/2019
                                                I.A. 14684/2019, I.A. 17420-17421/2019, I.A. 2868/2020
                                                POLICYBAZAAR INSURANCE WEB AGGREGATOR & ANR.
                                                                                            ..... Plaintiffs
                                                            Through: Mr. Aditya Maheshwari, Advocate.

                                                                                      versus

                                                ACKO GENERAL INSURANCE LTD. & ORS.                                                ..... Defendants
                                                                                     Through:                Mr. Neel Mason, Mr. Vihan Dang,
                                                                                                             Mr. Ujjwal Bhargava and Ms. Pragya
                                                                                                             Jain, Advocates for D-3.
                                                                                                             Ms. Aarti Aggarwal, Advocate for D-
                                                                                                             1.
                                                                                                             Mr. Sauhard Alung, Advocate for D-2.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/03/2024 at 22:07:17
                                                 CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 04.03.2024

1. Counsel for the parties state that the judgment dated 6th September, 2023 has been assailed by way of appeal which is now listed to be heard on 14th March, 2024. Further, another related matter titled 'MakeMyTrip (India) Pvt. Ltd. v. Google LLC & Ors.'1 is also likely to be listed shortly before the Supreme Court. Since the decisions in the aforenoted proceedings would have a bearing on the present matter, the counsel for parties seek and are granted an adjournment.

2. List on 18th July, 2024.

SANJEEV NARULA, J MARCH 4, 2024 nk 1 SLP(C) 1575-1576/2024 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/03/2024 at 22:07:17