Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Maharashtra - Section Section 21 in The Maharashtra Industrial Relations Act, 1946 21. Publication of order. Every order passsed under sections 14, 15 or 16 and every order passed in appeal under section 20 shall be published in the prescribed manner.
