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Delhi High Court - Orders

State Of Nct Of Delhi vs Proclaimed Offenders on 17 October, 2022

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~70
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.M.C. 594/2014
                                 STATE OF NCT OF DELHI
                                                                                          ..... Petitioner
                                                    Through:       Mr. Pradeep Gahalot, APP for State.

                                                    versus

                                 PROCLAIMED OFFENDERS
                                                                                          ..... Respondent
                                                    Through:       None.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                    ORDER

% 17.10.2022

1. Learned State counsel submits that the concerned IO is not present.

2. Let the concerned IO be called to assist the State counsel for making the submission before this court on 22.11.2022.

3. Copy of this order be sent to SHO, P.S. Mehrauli.

PURUSHAINDRA KUMAR KAURAV, J OCTOBER 17, 2022/bsr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRATIMA Signing Date:21.10.2022 11:56:34