Delhi High Court - Orders
State Of Nct Of Delhi vs Proclaimed Offenders on 17 October, 2022
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 594/2014
STATE OF NCT OF DELHI
..... Petitioner
Through: Mr. Pradeep Gahalot, APP for State.
versus
PROCLAIMED OFFENDERS
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 17.10.2022
1. Learned State counsel submits that the concerned IO is not present.
2. Let the concerned IO be called to assist the State counsel for making the submission before this court on 22.11.2022.
3. Copy of this order be sent to SHO, P.S. Mehrauli.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 17, 2022/bsr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:PRATIMA Signing Date:21.10.2022 11:56:34