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State of Madhya Pradesh - Section

Section 49 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

49.

The duties of the Curriculum Committee shall be:-
(a)to consider the total number of compulsory and optional subjects for each of the Board's examinations;
(b)to recommend curriculum and arrange the standard of the courses for the examinations conducted by the Board;
(c)to recommend the number of question paper to be set in each subject after considering recommendations of the committee of courses concerned ;
(d)to recommend the time for written tests in different subject after considering recommendations of the Committee of courses concerned;
(e)to propose maximum and minimum marks for each subject and for each part of a subject after consider recommendations of the Committee of courses concerned;
(f)to frame rules for the award of grace marks;
(g)to consider proposals for the introductions of new subjects and the exclusion of existing subjects and examinations, and
(h)to consider questions relating to the formation of groups of subjects and the alteration of one group with another.