Supreme Court - Daily Orders
Texmo Industries vs Texmo Pipes And Products Ltd on 21 July, 2025
1
ITEM NO.23 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
Transfer Petition(s)(Civil) No(s). 2168/2024
TEXMO INDUSTRIES Petitioner(s)
VERSUS
TEXMO PIPES AND PRODUCTS LTD. & ORS. Respondent(s)
Date : 21-07-2025 This petition was called on for hearing today.
For Petitioner(s) :
Mr. Ayush Sharma, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Despite service being complete, none has entered appearance for respondent nos.2 and 3.
Delay in filing spare copy is condoned. Notice be issued to respondent no.1.
List again on 28.08.2025.
MASHROOR ALAM KHAN Registrar pm Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.07.22 10:55:41 IST Reason: