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State of Madhya Pradesh - Section

Section 3 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

3. Intimation by the Government of probable availability of funds.

- The various departments of the Government will intimate directly or through their District Officers to the Zila Panchayat and amounts likely to be allotted to the Zila Panchayat lor the various functions assigned to the Zila Panchayat, Janapada Panchayat and Gram Panchayat. As far as possible, the amount allotted for the Zila Panchayat, Janapada Panchayat and Gram Panchayat shall be indicated separately. Such intimation should be communicated to the Zila Panchayat by 10th day of August each year.