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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(a) in Collection of Income and the Incurring of Expenditure Rules

(a)No expenditure which is not sanctioned in the budget shall be incurred without the previous sanction of the Assistant Commissioner, [Joint Deputy or the Commissioner, as the case may be].