Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 17 in High Court of Chhattisgarh Rules, 2005

17. Additional Registrar/Deputy Registrar.

- shall perform such duties and discharge such functions as the Registrar General with the approval of the Chief Justice, may assign to them.