Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117] [Entire Act] State of Bihar - Subsection Section 117(vi) in Bihar Chaukidari Manual (vi)on the dates due for the collection of the cost of equipment (vide Rules 108 and 209) a treasury challan, in triplicate for the sums paid by panchayats.
