Delhi High Court - Orders
Chatterjee Engineering Private ... vs Technip Energies India Limited & Ors on 17 November, 2025
Author: Amit Bansal
Bench: Amit Bansal
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 476/2025, CAV 439/2025 & I.A. 28596/2025
CHATTERJEE ENGINEERING PRIVATE
LIMITED .....Petitioner
Through: Mr. Prashant Kumar, Ms. Nikita
Menon and Mr. Amrit Bhatia,
Advocates.
versus
TECHNIP ENERGIES INDIA LIMITED &
ORS. .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 17.11.2025
1. Counsel for the petitioner submits that a connected petition, being O.M.P.(I) (COMM.) 424/2025, is coming up for hearing on 21st November, 2025.
2. List the present matter along with O.M.P.(I) (COMM.) 424/2025 on 21st November, 2025.
AMIT BANSAL, J NOVEMBER 17, 2025 Rzu This is a digitally signed order.
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