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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3)(d) in Rajasthan Relief of Agricultural Indebtedness Act, 1957

(d)a statement of all his property, including claims due to him. together with a specification of the value of his property and the place or places at which any such property is to be found, and