Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 41 in The Rajasthan Economiser Rules, 1959

41. Remuneration of assessors.

- An assessor when selected on the appellate authority shall be paid;
(a)such fees as the State Government may, from time to time determine; and
(b)the travelling expenses actually incurred by him for attending an enquiry under these rules.