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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

1. Short title, application and commencement.

(1)These rules may be called the Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007.
(2)They shall apply to all the Professional institutions imparting B.PEd/ U.G.D.PEd courses in the state.
(3)They shall come into force from the academic year 2007-2008.