Section 192(1)(a) in U.P. Revenue Code, 2006

[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Uttar Pradesh - Subsection

Section 192(1)(a) in U.P. Revenue Code, 2006

(a)for payment to the purchaser, a sum equal to [one [per cent] [Substituted 'five per cent' by U.P. Act No. 4 of 2016, dated 11.3.2016.] of the purchase money; and

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State of Uttar Pradesh - Subsection

Section 192(1)(a) in U.P. Revenue Code, 2006