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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(1)(a) in The Orissa Dangerous Drugs Rules, 1965

(a)every package or bottle containing ecgonine, cocaine, morphine, diacety/morphine, medicinal hemp and medicinal opium or their respective salts with the amount of the drug in such package or bottle;