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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)The clinical establishment shall ensure that the patient received or accommodated shall be attended without any undue delay by Nursing staff and non-medical Healthcare Assistant or bedside attendant for providing adequate nursing care or personal care and to ensure their round-the-clock availability, the clinical establishment with inpatient facilities shall engage such numbers of Nursing staff and non-medical Healthcare Assistant or bedside attendant as per requirement as specified in the schedule II and shall generate and maintain a duty-roster of all such staff.