Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Madhya Pradesh - Subsection Section 11(iii) in M.P. Nagar Tatha Gram Nivesh Niyam, 1975 (iii)Location plan indicating the land in question to the scale of 82' ft. to an inch showing main approach roads and any other important buildings in the vicinity.
