Calcutta High Court
C.I.T. Kolkata - Iii vs Albert Trading Company Pvt. Ltd on 14 May, 2014
Author: Arun Mishra
Bench: Arun Mishra
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION (INCOME TAX)
ORIGINAL SIDE
ITA 325 of 2003
C.I.T. KOLKATA - III
Versus
ALBERT TRADING COMPANY PVT. LTD.
BEFORE:
The Hon'ble CHIEF JUSTICE ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 14th May, 2014.
The Court :- It is submitted by the ld. Advocate
appearing on behalf of the appellant that the appeal has already
been admitted but paper book has not been filed.
Let paper books be filed within eight weeks in the
department after serving copies thereof on the respondent, failing
which this appeal shall stand dismissed without further reference to this Bench.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, C.J.) GH.