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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1)(b) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(b)whose earlier certificate of registration (license) granted under the Seeds (Control) Order, 1983 or under this Ordinance has been cancelled within a period of one year from the date of such cancellation;