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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)to perform such other duties as are required or imposed on him under this Act or the rules made thereunder or any other law for the time being in force.