Section 587 in Kolkata Municipal Corporation Act, 1980
587. Indemnity.
- No suits shall be maintainable against any municipal authority or any officer or employee of the Corporation or any person acting under the direction of any municipal authority or any officer or employee of the Corporation or of a Magistrate in respect of anything done lawfully and in good faith and with due care and attention under this Act or the rules or the regulations made thereunder.O. Powers and duties of Police-Officers
