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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in The University of Rajasthan (Amendment) Act, 1975

(2)Members of the Syndicate, other than the Vice-Chancellor and the Director, College Education, Rajasthan shall hold office for a period of three years from the date of their nomination."