Section 67(1)(II) in The Rajasthan Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(1)(II) in The Rajasthan Value Added Tax Act, 2003

(II)for other offences not covered under clause (I), be punishable with simple imprisonment for a term which may extend upto six months and also be liable to fine.]]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 67(1)(II) in The Rajasthan Value Added Tax Act, 2003