Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Goa - Subsection Section 84(xii) in The Goa, Daman and Diu Irrigation Act, 1973 (xii)contravenes any rule made under this Act, the contravention whereof is declared in the rules to be an offence punishable under this section;
