Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 17] [Section 56] [Entire Act] Union of India - Subsection Section 56(2) in The Advocates Act, 1961 (2)In this section, corresponding Bar Council in relation to a State Bar Council, other than the Bar Council of Delhi, means the Bar Council for the High Court in territory for which the State Bar Council is constituted under this Act.
