Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(1) in GUJARAT NEW CAPITAL (PERIPHERY) CONTROL RULES, 1967 (1)The licence shall carry on his business under the licence either personally or by an agent or servant duly authorised by him in this behalf.
