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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Rajasthan - Subsection

Section 82(1) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(1)The appointing authority or any other authority empowered by the Committee in that behalf may place any teacher under suspension:
(a)Where disciplinary proceedings against him are contemplated or are pending: or
(b)Where a case against him in respect of any criminal offence has resulted in arrest or conviction.