Delhi High Court - Orders
Moroccanoil Israel Limited Anr vs Modicare Limited on 4 February, 2019
Author: Jayant Nath
Bench: Jayant Nath
$~OS-22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 52/2019
MOROCCANOIL ISRAEL LIMITED ANR. ..... Plaintiff
Through Mr.Praveen Anand, Ms.Prachi
Agarwal and Ms.Ridhie Bajaj,Advs.
versus
MODICARE LIMITED ..... Defendant
Through Ms.Rajeshwari H., Mr.Kumar
Chitranshu, Ms.Swapnil Gaur and Mr.Saif
Rehman, Advs.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 04.02.2019 IA No.1686/2019 For the reasons stated in the application same is allowed. Matter be listed on 12.2.2019. The date already fixed for 8.2.2019 stands cancelled.
JAYANT NATH, J FEBRUARY 04, 2019 n