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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(3)(i) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(i)the amount of the employee's share including that of the Government share lying in the Contributory Provident Fund prior to the date of publication of the Scheme in the Official Gazette;