Section 13A(8) in The Nationalised Banks (Management And Miscellaneous Provisions) Scheme, 1980
(8)Save as otherwise provided in this [Paragraph] [Substituted 'Clause' by Notification No. S.O. 3351 (E), dated 17.9.2019 (w.e.f. 4.11.1980).] , the provisions of [Paragraph] [Substituted 'Clause' by Notification No. S.O. 3351 (E), dated 17.9.2019 (w.e.f. 4.11.1980).] 12 relating to meetings of the Board shall, mutatis mutandis, apply to the Credit Approval Committee in respect to the procedure in regard to the transaction of business at its meetings as they apply to the Board.]
