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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(a) in Rajasthan Enterprises Single Window Enabling and Clearance Rules, 2011

(a)[ "Acknowledgement" means the acknowledgement issued for receipt of application under these rules;] [Substituted by Rajasthan Notification No. G.S.R. 7, dated 24.5.2016.]
(aa)[ "Act" means the Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011 (Act No. 07 of 2011);] [Inserted by Rajasthan Notification No. G.S.R. 7, dated 24.5.2016.]