Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Indian Veterinary Association Through ... vs Maneka Gandhi on 10 August, 2021

Author: C. Hari Shankar

Bench: C. Hari Shankar

                          $~5
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(OS) 334/2021 & I.A. 8800/2021, I.A. 8801/202, I.A.
                                8802/2021

                                INDIAN VETERINARY ASSOCIATION THROUGH ITS
                                PRESIDENT DR UMESH CHANDRA SHARMA AND
                                TREASURER DR VIJAY KUMAR                     ..... Plaintiff
                                             Through: Mr. Sunil Mittal, Sr. Adv. assisted
                                             by Ms. Namita Roy, Mr. Abhijit Acharya
                                             and Mr. Gopa Biswas, Advs.

                                                   versus

                                MANEKA GANDHI                                    ..... Defendant
                                           Through:              None

                                CORAM:
                                HON'BLE MR. JUSTICE C. HARI SHANKAR
                                          ORDER

% 10.08.2021 (Video-Conferencing)

1. Mr. Sunil Mittal, learned Senior Counsel for the plaintiff, seeks a short adjournment in order to enable him to file certain documents.

2. Renotify on 20th August, 2021.

C. HARI SHANKAR, J.

AUGUST 10, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:11.08.2021 18:21:17