Delhi High Court - Orders
Indian Veterinary Association Through ... vs Maneka Gandhi on 10 August, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 334/2021 & I.A. 8800/2021, I.A. 8801/202, I.A.
8802/2021
INDIAN VETERINARY ASSOCIATION THROUGH ITS
PRESIDENT DR UMESH CHANDRA SHARMA AND
TREASURER DR VIJAY KUMAR ..... Plaintiff
Through: Mr. Sunil Mittal, Sr. Adv. assisted
by Ms. Namita Roy, Mr. Abhijit Acharya
and Mr. Gopa Biswas, Advs.
versus
MANEKA GANDHI ..... Defendant
Through: None
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 10.08.2021 (Video-Conferencing)
1. Mr. Sunil Mittal, learned Senior Counsel for the plaintiff, seeks a short adjournment in order to enable him to file certain documents.
2. Renotify on 20th August, 2021.
C. HARI SHANKAR, J.
AUGUST 10, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:11.08.2021 18:21:17