Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 16(1)] [Section 16] [Entire Act] State of Kerala - Subsection Section 16(1)(b) in Kerala Cooperative Societies Act, 1969 (b)any other society;(ba)[ a local Self government;] [Inserted by Kerala Act No. 1 of 2000.]