Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(2) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007 (2)The Registrar shall act as the Secretary of the General Council, the Board, the Senate and such committees as may be provided by the Statutes.
