Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Rajasthan - Subsection Section 32(17) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017 (17)The provisions of tins rule shall have effect notwithstanding anything to the contrary contained in any provision of these rules.
