Supreme Court - Daily Orders
R K Nigam vs M/S. U.P. Electronics Corp. Ltd. on 6 February, 2015
ITEM NO.72 REGISTRAR COURT. 2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 23892/2014
R K NIGAM Petitioner(s)
VERSUS
M/S ELECTRONICS TEST AND DEVELOPMENT CENTRE PANKI KANPUR AND ANR
Respondent(s)
(with interim relief and office report)
Date : 06/02/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. Sunil Kumar Jain,Adv.
For Respondent(s)
M/s Manoj Swarup & Co.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
File not received. List again on 15.04.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.02.09 15:12:18 IST Reason: