Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Gujarat - Subsection Section 7A(2) in Raksha Shakti University Act, 2009 (2)The Chairman shall hold office for a period of three years and shall be eligible for re-nomination for one more term only.
