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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(2)(b) in Telangana Habitual Offenders Act, 1962

(b)is required in pursuance of [section 110] [See now the corresponding section of the Code of Criminal Procedure, 1973 (Central Act 2 of 1974).] of the Code to execute a bond for his good behaviour,