Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act] State of Rajasthan - Subsection Section 53(1)(c) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019 (c)make such other temporary provisions for the purpose of removing any such difficulties as it may deem fit to be necessary or expedient: