Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] State of Rajasthan - Subsection Section 85(1) in Rajasthan Registration Rules, 1955 (1)The description of the territorial divisions required by section 21. sub-section (3) shall be the name of the village, tehsil and revenue district in which the house or land is situated.
