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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(lxi) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(lxi)"Zila Panchayat" means the Zila Panchayat of the District, in whose jurisdiction the Principal Market Yard is located.