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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Kerala - Subsection

Section 7(9) in Kerala Agricultural University Act, 1971

(9)[ to establish with the prior approval of Government and maintain colleges relating to agriculture, fisheries, dairying, veterinary medicine, animal science, home science, agricultural engineering, forestry, water management and soil conservations and allied sciences; [Substituted by Act 6 of 1989.]