Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 110(2)] [Section 110] [Entire Act] Union of India - Subsection Section 110(2)(e) in The Wakf Act, 1995 (e)the terms and conditions of service of the officers and other employees of the Board under sub-section (2) of section 24;