Section 10 in Andhra Pradesh Provisional Transmission and Bulk Supply Licence, 1999
10. Application of the Indian Telegraph Act, 1885 (13 of 1885).
- The licensee shall have all the powers for the placing of appliances and apparatus for the transmission of electricity, that a telegraph authority possesses under the Indian Telegraph Act, 1885 (13 of 1885), with respect to the placing of telegraph lines and posts for the purposes of a telegraph established or maintained by the Government or to be so established or maintained.
