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Bombay High Court

Capgemini Technology Services India ... vs The State Of Maharashtra on 12 December, 2023

Author: G.S. Patel

Bench: G.S. Patel

                                                                            902-ASWP-9149-2023+.DOC




                                                                                                      Sumedh



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                          WRIT PETITION NO. 9149 OF 2023
                                                           WITH
                                          WRIT PETITION NO. 9151 OF 2023


                       Capgemini Technology Services India Ltd                              ...Petitioner
                              Versus
                       State of Maharashtra & Ors                                       ...Respondents


                       Mr Prakash Shah, with Mihir Mehta, i/b PDS Legal, for the
                            Petitioner.
                       Mr AA Alaspurkar, AGP, for the Respondent-State.


                                                     CORAM     G.S. Patel &
                                                               Kamal Khata, JJ.

DATED: 12th December 2023 PC:-

1. List the matter on 15th January 2024 at 2:30 pm.
2. Ad-interim order, if any, to continue until the next date.

(Kamal Khata, J) (G. S. Patel, J) Digitally signed by SUMEDH SUMEDH NAMDEO NAMDEO SONAWANE SONAWANE Date:

2023.12.13 10:22:45 Page 1 of 1 +0530 12th December 2023 ::: Uploaded on - 13/12/2023 ::: Downloaded on - 14/12/2023 05:24:32 :::