Bombay High Court
Capgemini Technology Services India ... vs The State Of Maharashtra on 12 December, 2023
Author: G.S. Patel
Bench: G.S. Patel
902-ASWP-9149-2023+.DOC
Sumedh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9149 OF 2023
WITH
WRIT PETITION NO. 9151 OF 2023
Capgemini Technology Services India Ltd ...Petitioner
Versus
State of Maharashtra & Ors ...Respondents
Mr Prakash Shah, with Mihir Mehta, i/b PDS Legal, for the
Petitioner.
Mr AA Alaspurkar, AGP, for the Respondent-State.
CORAM G.S. Patel &
Kamal Khata, JJ.
DATED: 12th December 2023 PC:-
1. List the matter on 15th January 2024 at 2:30 pm.
2. Ad-interim order, if any, to continue until the next date.
(Kamal Khata, J) (G. S. Patel, J) Digitally signed by SUMEDH SUMEDH NAMDEO NAMDEO SONAWANE SONAWANE Date:
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